Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(1)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

(a)For the institution of use:
(i)for residence...... Rs 5/-per.sq. meter.
(ii)for industry........ Rs 50/-per.sq. meter.
(iii)for commerce...... Rs 25/- per.sq. meter.