Section 40 in Arunachal Pradesh Urban and Country Planning Act, 2007
40. Rates of the development charge.
- The Development Charge shall not exceed;(1)(a)For the institution of use:(i)for residence...... Rs 5/-per.sq. meter.(ii)for industry........ Rs 50/-per.sq. meter.(iii)for commerce...... Rs 25/- per.sq. meter.(b)For change of use:(i)from agriculture to residence... Rs.25/- per.sq. meter,(ii)from agriculture to industry ... Rs.50/-per.sq meter.(iii)from agriculture to commerce.. . Rs.25/-per.sq. meter.(iv)from residence to industry ... Rs.50/- per.sq. meter.(v)from residence to commerce... Rs.25/- per.sq. meter.(vi)from industry to residence ... Rs.50/- per.sq. meter.(vii)from industry to commerce ... Rs.25/-per.sq. meter.(2)For carrying on of development by erection or re-erection of any building of works. ... Rs.5/- per cubic meter of the content of such building or works.Note. - The amount may be reviewed by the Government from time to time.
