Delhi High Court - Orders
Dharam Vir Chugh vs Assistant Director Of Income ... on 26 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~100
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6562/2022 & CM APPLs.19939/2022
DHARAM VIR CHUGH ..... Petitioner
Through: Mr.Gaurav Jain with Mr. Shubham
Gupta and Ms. Akshita Goyal,
Advocates.
versus
ASSISTANT DIRECTOR OF INCOME TAX,INVESTIGATION,
UNIT 4(1) ..... Respondent
Through: Mr. Zoheb Hossain, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 26.04.2022 Learned counsel for the petitioner states that a similar matter, being Surendra Kumar Jain vs. Addl. Commissioner of Income Tax, Central Range-5, New Delhi, W.P.(C) 1503/2021, is pending adjudication before another Division Bench of this Court.
Accordingly, list the present writ petition before the Bench hearing Surendra Kumar Jain (supra) on 29th April, 2022, subject to orders of the Hon'ble the Acting Chief Justice.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022/AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45