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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Manipur - Subsection

Section 68(3) in Manipur International University Act, 2018

(3)Where the University has so instituted a provident fund under sub-section (1), the Government may declare that the provisions of the Provident Fund Act, 1925 shall apply to such fund as of the University were a local authority and the fund a Government provident fund.