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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Gujarat - Subsection

Section 60(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)There shall be a Purchase Committee for dealing with all matters pertaining to all purchases of the University in respect of such items where individual cost of each item exceeds rupees one lakh at a time.