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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)No HT consumer shall install extra High Tension (EHT)/High Tension (HT) switch gear or apparatus and layout thereof without prior permission of the Supply Engineer.