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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Tamil Nadu Aquaculture (Regulation) Rules, 1995

(2)The Director shall deposit every such sum in a Nationalised Bank or a Co-operative Bank. Separate registers shall be maintained for such deposits and half yearly report thereon shall be sent to the Government.