Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 72 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

72. When medical certificate of fitness may be demanded.

- The Managing Director may require an employee who has availed himself of leave for reason of health to produce a medical certificate of fitness before he resume duty even through such leave was not actually granted on a medical certificate.