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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(ii) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(ii)Commercial - This category relates to supply of power to, premises which are utilised for business/commercial purposes with a contract demand up to and excluding 110 KVA where the non-domestic load exceeds 10% of the total connected load.