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[Cites 0, Cited by 0] [Section 177] [Entire Act]

Union of India - Subsection

Section 177(1) in The Coal Mines Regulations, 2011

(1)In every mine, lamp stations for relighting safety lamp may be fixed by the manager at suitable places belowground legibly marked Relighting Station, which shall be situated in a main intake airway, and shall be placed in charge of a competent person.