Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 177 in The Coal Mines Regulations, 2011

177. Underground relighting stations.

(1)In every mine, lamp stations for relighting safety lamp may be fixed by the manager at suitable places belowground legibly marked Relighting Station, which shall be situated in a main intake airway, and shall be placed in charge of a competent person.
(2)No person shall be appointed as a competent person under this regulation unless he holds a Gas testing Certificate.Chapter-XIII Lighting and Safety Lamps