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Union of India - Section

Section 1812 in The National Cadet Corps Rules, 1948

1812.

No. 289, dated the 19th February, 1949. - In exercise of the powers conferred by section 13 of the National Cadet Corps Act, 1948 (XXXI of 1948), the Central Government is pleased to make the following :-Preliminary 1. Short title and extent.
(1)These rule may be called the National Cadet Corps Rules, 1948.
(2)They extend to the whole of India and apply to all persons enrolled of appointed under the Act, wherever they may be.