Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1812] [Entire Act] Union of India - Subsection Section 1812(2) in The National Cadet Corps Rules, 1948 (2)They extend to the whole of India and apply to all persons enrolled of appointed under the Act, wherever they may be.