Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13th] [Entire Act] State of Punjab - Subsection Section 13th(iv) in The Punjab Panchayati Raj Act, 1994 (iv)Power to punish them under the relevant Civil Services Rules, Punishment and Appeal Rules will remain with the parent department, i.e., the Department of Public Health.