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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)During natural calamity or in exceptional circumstances the special repairs work in the area of the project, handed over to the Water Users' Associations shall be carried out; as prescribed, by the Appropriate Authority.