Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Maharashtra - Subsection Section 97(b) in Maharashtra Factories Rules, 1963 (b)A note under the initials of the inspector shall be made in the remarks column of a Register of such workers permitted to work in more than one factory.
