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State of Madhya Pradesh - Section

Section 54 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

54. Technology Aspect.

- The norms for tariff determination specified hereunder are for grid connected biogas based power projects that uses 100% Biogas fired engine, coupled with Biogas technology using Cow Dung, vegetable waste etc.