Punjab-Haryana High Court
Mandeep Kaur And Ors vs Haryana Public Service Commission And ... on 12 July, 2018
Author: Sudhir Mittal
Bench: Sudhir Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition-25665-2017
Date of decision:July 12, 2018
Mandeep Kaur and others .........Petitioners
versus
Haryana Public Service Commission and others .......Respondents
CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL
****
Present: Mr. Alankit Bhardwaj, Advocate
for the petitioner.
Mr. H.N. Mehtani, Advocate for
respondent No.1-HPSC.
Mr. B.R. Mahajan, A.G., Haryana with
Ms. Shruti Jain Goyal, AAG, Haryana.
Sudhir Mittal, J.
Vide detailed judgment of even date passed in CWP No. 21513 of 2017 titled as Vikas Goyal and others vs. State of Haryana and others, instant petition has been dismissed.
July 12, 2018 [SUDHIR MITTAL]
P.Sharma JUDGE
Whether speaking/reasoned - Yes/No
Whether reportable - Yes/No
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