Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(3)The application shall contain the following information:-
(i)Name and designation of deceased (Battle Casualty) Armed Forces Personnel;
(ii)Unit in which he/she was working prior to death; and
(iii)Battle Casualty Certificate issued by the competent Headquarters of the Armed Forces.