Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3)(i) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(i)Name and designation of deceased (Battle Casualty) Armed Forces Personnel;