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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(2)The application under sub rule (1) shall be accompanied by the documents as specified in Form-IA along with, where applicable, a detailed project report which shall include the building programme, educational programme, functional programme, equipment programme and manpower programme that the applicant intends to implement to provide necessary facilities for the increased number of students.