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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(c)"Commission" means Central Electricity Regulatory Commission referred to in Section 76 of the Act;
(ca)[ "Day" means a day starting at 00.00 hours and ending at 24.00 hours;] [Inserted by Notification No. L-7/25(5)/2003-CERC dated 21.02.2005, w.e.f. 1.4.2005.]