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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(3) in Kerala Factories Rules, 1957

(3)[ No part of the wet-bulb shall be within 76mm from the dry-bulb or less than 25mm from the surface of the water in the reservoir and the water reservoir shall be below it, on the side of it away from the dry-bulb.] [Substituted by SRO No. 1149/2001 dated 28-12-2001.]