Section 56A in The Howrah Municipal Corporation Act, 1980
56A. [ Expenditure on physical assets outside Howrah. [Section 56A inserted by W.B. Act 17 of 1995.]
- Expenditure on physical assets outside Howrah may, for carrying out the purposes of this Act, be made if a resolution to that effect is carried out by not less than one-half of the total number of elected members of the Corporation.]
