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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(v) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(v)Irrigation planning and agriculture - This category refers to supply of power for pumping of water in Lift Irrigation, flow-irrigation and for lifting of water from wells, nallas, streams, rivulets, rivers, ponds, dug wells exclusively for agricultural purposes.