Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 40 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 40. Publication of Statues and Ordinance. (1)Every Statute or Ordinance made under this Act shall be made available in writing.(2)Each new Statute or Ordinance made under this Act shall be enforced as soon as it is made by the competent authority.
