Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(2) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (2)Each new Statute or Ordinance made under this Act shall be enforced as soon as it is made by the competent authority.
