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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)The Chairman of the institute shall preside over a meeting of the Executive Council, and in his absence, the members present shall elect a person from amongst themselves to preside over the meeting.