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State of Madhya Pradesh - Section

Section 15 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

15. Meetings of Executive Council.

(1)The Executive Council shall meet at least once in three months.
(2)The Chairman of the institute shall preside over a meeting of the Executive Council, and in his absence, the members present shall elect a person from amongst themselves to preside over the meeting.
(3)Six members of the Executive Council, shall form the quorum at any meeting thereof.
(4)Each member of the Executive Council shall have one vote and if there be equality of votes on any question to be determined by the Executive Council, the Chairman of the Executive Council or, as the case may be, the member presiding over that meeting shall, in addition, have a casting vote.
(5)The Chairman may, invite any expert in a meeting of the Executive Council but such expert shall not have any voting right.