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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(5) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(5)If an employee is found absent from his work place without any reason, then he shall be treated absent from duty and he may be punished, as well as he shall not be entitled to get wage/pay for such period of absence.Part-VI Conduct and Discipline