Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in The Rajasthan Insecticides (Appeal) Rules, 1980 8. In the existing Serial Number 21 for the expression "District Agriculture Officer, Sikar", the expression "Assistant Director of Agriculture, Sikar" shall be substituted.
