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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(7)(b) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(b)For the preparation of merit list, in case of more than one student scoring the same marks at EAMCET-AC, the tie shall be resolved to decide the relative ranking as follows:
(i)By considering the marks scored in mathematics/Biology as the case may be at EAMCET-AC.
(ii)If the tie persists marks obtained by a student in Physics-shall be taken into consideration.
(iii)In case of candidates getting equal marks in each of the three subjects they shall be bracketed for purpose of award of ranking and at the time of admissions, the total percentage of marks secured by the candidates in the qualifying examination shall be taken into consideration.
(iv)If the tie still persists the tie will be resolved by taking into account the age of the candidate, giving the older candidate priority.