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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of West Bengal - Subsection

Section 108(b) in New Town, Kolkata Development Authority Act, 2007

(b)alter the size and course of, or otherwise modify or discontinue, close Up, or remove, the system of drainage, sewers, drainage or sewage outfall, sewage treatment plants or devices, and drainage and pumping stations.