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State of West Bengal - Section

Section 108 in New Town, Kolkata Development Authority Act, 2007

108. Construction or maintenance of drainage and sewerage systems etc.

- Subject to the sanction of the State Government and the rules made in this behalf, the Development Authority, either singly or jointly with any other local authority, may, within or without the area of New Town, Kolkata,-
(a)construct or maintain a system of drainage, sewers, drainage or sewage outfall, sewage treatment plants or devices, and pumping stations, or
(b)alter the size and course of, or otherwise modify or discontinue, close Up, or remove, the system of drainage, sewers, drainage or sewage outfall, sewage treatment plants or devices, and drainage and pumping stations.