Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(g) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(g)Construction work done up to the permissible limit of purchasable floor area ratio with the approval of the Board on the recommendation of the committee constituted by the Chief Executive Officer for group housing, vocational, official and semi-public/community facilities in constructed area, development area and new/undeveloped area;