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[Cites 0, Cited by 0] [Section 26PP(1)] [Section 26PP] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26PP(1)(a) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(a)all contributions received from the Committees under sub- section (5) of section 19 except such percentage thereof as the State Government may direct to be credited to the Board's Fund;