Section 26PP(1) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(1)There shall be established for the Board, a Fund, to be called the Uttar Pradesh State Marketing Development Fund' to the which following amounts shall be credited, namely -(a)all contributions received from the Committees under sub- section (5) of section 19 except such percentage thereof as the State Government may direct to be credited to the Board's Fund;(b)such other amounts as the State Government or the Board may direct, to be credited to the Board's Fund.
