Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(29)] [Section 29] [Entire Act] State of Uttar Pradesh - Subsection Section 29(29)(vi) in New Okhla Industrial Development Area Building Regulations, 2010 (vi)Multi level parking facility shall be allowed in all type of plots.