Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act] NCT Delhi - Subsection Section 50(5)(f) in The Delhi Metro Airport Express Line, General Rules, 2010 (f)the Traffic Controller shall then instruct the train operator of the stalled train to open appropriate end door and ramp (if any) of his train;