Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Telangana - Subsection Section 19(c) in Telangana Education Act, 1982 (c)private institutions, that is to say, educational institutions established or maintained and administered by any [XXX] [Omitted (person or) by Act No.27 of 1987.] body of persons registered in the manner prescribed.
