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[Cites 0, Cited by 0] [Section 218(11)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(11)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)a message in form 17 shall be exchanged between the Station Master on duty at either end and Station Master of all the intermediate stations on the approved means of communication withdrawing the temporary single line of working after passage of the last train as decided;