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[Cites 0, Cited by 0] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(11) in The Dedicated Freight Corridor Railway General Rules, 2018

(11)Resumption of normal working. - (a) if there is a flow of trains for the established direction, i.e. signalled direction, for a substantial period or when obstructed line is available the temporary single line working can be cancelled and trains in established direction worked as per normal train working;
(b)signalled movement shall not be undertaken till advice of introduction of single line on double line is withdrawn and until the last train has arrived at the Block station in advance and the line is clear between the two stations. The Station Master intending to initiate the signalled movement shall first consult the Controller to decide the last of the train after complete arrival of which at the either end, normal working shall be resumed;
(c)a message in form 17 shall be exchanged between the Station Master on duty at either end and Station Master of all the intermediate stations on the approved means of communication withdrawing the temporary single line of working after passage of the last train as decided;
(d)only after the specified train has passed their station, all the signal button plugs shall be removed and where applicable block instrument shall be unlocked; and
(e)unless already informed on the approved means of voice communication, the Loco pilot of first train shall be given a Caution Order to stop and inform all Gatemen on the way about the resumption of normal working.
E - Working of Trains during bad weather impairing visibility