Section 72(2)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)all approvals given and all powers conferred by or under any notification or rule shall, so far as they are consistent with the Act and these rules, be deemed to have been given or conferred by or under these rules.

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Union of India - Subsection

Section 72(2)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016