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Union of India - Section

Section 64 in The Bangalore Metro Railway (General) Rules, 2011

64. General.

(1)All running tracks shall be inspected at the time intervals as laid down in special instructions.
(2)All employees of the Bangalore Metro Railway whose duties require them to go on the tracks shall be properly trained and certified as authorised employee for the purpose of sub rule (1).
(3)All employees of the Bangalore Metro Railway who go on the tracks shall .wear appropriate high visibility clothing.
(4)No rail mounted vehicle, which is not capable of operating track circuits, shall be placed on the track other than within an Engineer's Possession.