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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2)(iv) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(iv)The element-wise monthly availability shall be certified by the SLDC or Member Secretary of the State Power Committee.