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[Cites 0, Cited by 0] [Section 108A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108A(1) in Jammu and Kashmir Panchayati Raj Rules, 1996

(1)The Deputy Commissioner shall divide the District Development Council area into fourteen single member territorial constituencies provided that the ratio between population of the territorial area of a constituency and the number of seats in the District Development Council shall, so far as practicable, be the same throughout the area of the District Development Council.