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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(1)(a) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(a)the marked copy of the [list of voters;] [Inserted by G.N. of 25.2.1972.]