Madhya Pradesh High Court
Asgar Shah (Dead) Thr. Lrs. Waheedan Bi vs Hazra Bi on 1 July, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1415 of 2020 (ASGAR SHAH (DEAD) THR. LRS. WAHEEDAN BI AND OTHERS Vs HAZRA BI AND OTHERS) Dated : 01-07-2022 None for the appellants.
The Lower Court record has been received. Earlier also on 24.02.2021, no one appears on behalf of the appellants. If on the next date of hearing no one appears on behalf of the appellants, this Court shall be at liberty to dismiss the appeal for non-prosecution.
List in the week commencing 05.08.2022 for arguments on admission.
(ATUL SREEDHARAN) JUDGE pb Signature Not Verified SAN Digitally signed by PRASHANT BAGJILEWALE Date: 2022.07.02 13:14:50 IST