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State of Uttar Pradesh - Section

Section 9 in Instructions for The Administration of The Indian Boilers Act, 1923

9. Importance of registration.

Technical guidance for the registration of boilers and scale of fees for registration are prescribed in the regulations. The details of measurements recorded at the time of registration constitute a permanent record for the boiler and determine the original pressure at which the boiler is allowed to work. It is accordingly essential that the work should be done with the greatest care and precision.