Karnataka High Court
Humayu Shaikh vs Government Of Karnataka on 24 October, 2011
Bench: N.Ananda, K.Govindarajulu
BANGALO! 46 Floor, | 105, J.P. Road, A Kil of Srl Sin sl for petitioner HCGP for respondents 1 to 2.
tion, '5A af t the detention order. é IC. 740 + RAM VS. STATE OF ~ 21872 BC 1749 ~KISHORI KONIA .VS. STATE.OF WEST BENGAL, _ - 1973. so | 5 i be sheukl mot ; order of detention Hea "Act, 1974. (Can '$2 of 1974}, 1 he Mae t 'gas be detained - Authority did not even f Be z: of deter HOT 4 é Seetion 3{1) or a 36 SC 740 Ss ad